Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 50 in The Punjab Warehouses Rules, 1958 50. Section 34(1). - Every warehouseman shall from time to time, make such reports as may be required by the Registrar concerning his business as a warehouseman.
