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[Cites 0, Cited by 0] [Section 95(1J)] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(1J)(IV) in Finance Act, 2020

(IV)in sub-section (6A), in the first proviso, for the words "in accordance with the provisions of this section", the words, brackets, figures and letter "in accordance with the provisions of sub-section (1) and sub-section (1C)" shall be substituted;