Anita Arun Kumar Sharma vs Late Arun Kumar Alias Arun Kumar Sharma ... on 24 September, 2021

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Bombay High Court

Anita Arun Kumar Sharma vs Late Arun Kumar Alias Arun Kumar Sharma ... on 24 September, 2021

Bench: G.S. Patel

                                                                          29-MPTL-20075-2021.DOC




                      Ashwini



                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           TESTAMENTARY AND INTESTATE JURISDICTION
                           MISCELLANEOUS PETITION (L) NO. 20075 OF 2021


                      Anita Arun Kumar Sharma                                      ...Petitioner

                      Late Arun Kumar alias Arun Kumar Sharma                      ...Deceased


                      Mr Rohan Sawant,i/b Sanjay S Gawde, for the Petitioner.


                                               CORAM: G.S. PATEL, J
                                               DATED: 24th September 2021
                      PC:-

                      1.

Accepted. Proclamation is dispensed with.

2. The Petitioner is the widow of the deceased. The other two heirs are the deceased and the Petitioner's married daughters. They have consented. An heirship certificate is required for the purposes set out in the paragraph 6 of the Petition. ASHWINI HULGOJI GAJAKOSH 3. The Petition is made absolute.

Digitally signed by ASHWINI HULGOJI GAJAKOSH Date: 2021.09.27 10:56:27 +0530

4. All concerned will act on production of a digitally signed copy of this order.

(G. S. PATEL, J) Page 1 of 1 24th September 2021

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