Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(2) in Assam Ganja and Bhang Prohibition Act, 1958

(2)In particular and without prejudice to the generality of the foregoing power such rules may prescribe-
(a)the duties to be performed by a Prohibition Committee and its relation to the State Prohibition Council and other Committees ;
(b)any other matter as may, or requires to be prescribed.