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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Goa - Subsection

Section 5(10)(iii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iii)If, however, the Executive Council decides not to take any action on the report of the Director of Education, the reasons therefor shall be recorded and intimated to him;