Section 6(1) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018
(1)All existing officers holding duty posts on regular basis in Junior Administrative Grade, Selection Grade and Entry Grade of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh Police Service shall be members of the Service in the respective grades.
