Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(2)(iv) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992 (iv)the employees employed on a leave-gap arrangement on ad hoc basis.