Section 7 in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997
7. Fees.
- The fee for grant of certificate of registration and licence and for issue of duplicate certificate of registration and licence shall be as specified in the Schedule I and shall be credited to the receipt Head 0210-Medical. The fee chargeable for renewal of certificate of registration and licence shall be the same as for grant of a fresh certificate of registration and licence.
