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State of Uttar Pradesh - Section

Section 4 in U.P. Zila Panchayats (Security Of Employees) Regulations, 1975

4. Security to be furnished by the cashier and store-keeper.

- It shall be necessary to take the prescribed security from the servant (concerned employee) before entrusting any work of cash or stores to him. If any employee is unable to furnish proper security, he shall not be entrusted with the work of cash of stores.