Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 137] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(iii) in The Income Tax Act, 1961

(iii)income derived by a trade, professional or similar association from specific services performed for its members;