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[Cites 0, Cited by 0] [Section 62EH(1)] [Section 62EH] [Entire Act]

State of Jharkhand - Subsection

Section 62EH(1)(j) in Bihar Factories Rules, 1950

(j)Brief description of arrangements in the factory, including liason with the emergency services, to deal with foreceable accidents of such nature and to minimise their effects; and