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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Dharam Dutt vs . Sh.Hari Saran & Ors. on 6 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Dharam Dutt vs. Sh.Hari Saran & Ors.

CMPMO No.461 of 2017 06.04.2023 Present: Mr. Rajesh Verma, Advocate Vice Mr. Vivek Sharma, Advocate, for the petitioner.

Mr. G.D. Verma, Senior Advocate with Mr. Sumeet Sharma, Advocate, for the respondents.

Learned vice counsel appearing on behalf of the petitioner prays for an adjournment on the ground that learned arguing counsel is not available today.

Therefore, at his request, list after three weeks.

( Sushil Kukreja ) Judge 6th April, 2023 (reena) ::: Downloaded on - 06/04/2023 20:35:13 :::CIS