Delhi High Court - Orders
Bhimal Ram vs Irctc & Anr on 8 February, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~40 & 41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16472/2022 and CM APPL. 51716/2022
BHIMAL RAM ..... Petitioner
Through: Mr. Manindra Dubey, Advocate.
versus
IRCTC & ANR. ..... Respondents
Through: Mr. Suvesh Kumar, Ms. Pratishtha
Majumdar, Mr. Devesh Maurya, Ms.
Pooja Gautam, Advocates. (M-
807679324)
Mr. Yasharth Kant & Mr. Apurva
Verma, Advocate for R-2. (M:
9868764863)
41 WITH
+ W.P.(C) 17408/2022
SARITA DEVI ..... Petitioner
Through: Mr. Manindra Dubey, Advocate.
versus
INDIAN RAILWAY CATERING AND TOURISM
CORPORATION LTD & ANR. ..... Respondents
Through: Mr. Suvesh Kumar, Ms. Pratishtha
Majumdar, Mr. Devesh Maurya, Ms.
Pooja Gautam, Advocates. Mr.
Devesh Maurya, (M-9807679324)
Mr. Yasharth Kant & Mr. Apurva
Verma, Advocate. (M: 9868764863)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 08.02.2023
1. This hearing has been done through hybrid mode.
Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:09.02.2023 18:35:342. No time left. List on 12th July, 2023.
PRATHIBA M. SINGH, J. FEBRUARY 8, 2023 dj Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:09.02.2023 18:35:34