Allahabad High Court
State Of Up.Through ... vs Ram Prakash Tewari on 27 November, 2015
Author: Devendra Kumar Arora
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3668 of 2002 Petitioner :- State Of Up.Through Prin.Secy.Irrigation Respondent :- Ram Prakash Tewari Counsel for Petitioner :- C.S.C. Counsel for Respondent :- Y.K. Mishra,Arun Kumar Pandey,Badrish Kumar Tripathi,I.M.Pandey,Mahendra Mishra,R.K. Dwivedi,Savita Jain,U K Mishra Hon'ble Dr. Devendra Kumar Arora,J.
On the request of learned Additional Chief Standing Counsel, case is adjourned.
List in the next cause list.
Order Date :- 27.11.2015 Arvind