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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(1) in The SreeNarayanaGuru Open University Act, 2021

(1)One Consolidated Fund by name '' the SreeNarayanaGuru Open University Fund '' shall be constituted for the University and shall be utilised for the purposes laid down and in the manner provided in this Act and Statutes, Ordinances and Orders made thereunder.