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[Cites 0, Cited by 0] [Section 82F(1)] [Section 82F] [Entire Act]

State of Maharashtra - Subsection

Section 82F(1)(b) in Nagpur Improvement Trust Act, 1936

(b)paying all sums due from the Trust in respect of rates and taxes imposed under [the City of Nagpur Corporation Act, 1948] upon land vested in the Trust ;