Section 23 in Sree Sankaracharya University of Sanskrit Act, 1994
23. Officers of the University.
- The following shall be the officers of the University, namely:- $$(i)The Vice-Chancellor;(ia)[ The Pro-Vice-Chancellor;] [Inserted by Act No. 7 of 2009.][***] [Omitted '(ii) the Principal Dean of Studies;' by Act No. 1 of 2005.](iii)The Registrar;(iv)The Deans of Faculties;(v)Such other officers in the service of the University as may be declared by the Statutes to be officers of the University.
