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State of Haryana - Section

Section 71 in The Haryana Canal and Drainage Rules, 1976

71. Boats and rafts to be moored so as not to obstruct traffic. [Section 39].

- No boat or raft shall be placed in such a position as to endanger the safety of other boats, or rafts, or to obstruct their passage or to impede navigation and no bamboos or poles shall be allowed to be erected or to remain erected or vessels moored to the bank.