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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(1)(b) in Telangana Transplantation of Human Organs Act, 1995

(b)no medical practitioner or any other person shall conduct or cause to be conducted, or aid in conducting by himself or through any other person any activity relating to the removal, storage or transplantation of any human organ at a place other than a place registered under this Act, and