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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(j) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(j)"electoral roll" in relation to an election by members of an electoral college, means list of members of that electoral college maintained by the Chief Election Authority under these rules;