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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Chattisgarh - Subsection

Section 34(3)(a) in The Chhattisgarh Co-operative Societies Rules, 1962

(a)[(i) registered post in case of a society whose head-quarter is situated in urban area;
(ii)ordinary post under certificate of posting or by hand delivery if number of members of the society is less than 250; or]