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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 191(b) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(b)A, being bound by an oath to state the truth, states that he believes a certain signature to be the hand-writing of Z, when he does not believe it to be the hand-writing of Z,. Here A states that which he knows to be false, and therefore gives false evidence.