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State of Uttar Pradesh - Section

Section 25 in The U.P. Minor Minerals (Concession) Rules, 1963

25. [ Register of area or areas declared for e-tender/ e-auction/ e-tender cum e-auction lease. [Substituted by Notification No. 1956/LXXXVI-2017-57(Shamanaya)-2017, dated 14.8.2017 (w.e.f. 26.8.1963)]

- The District Officer shall cause to be maintained a register of areas declared under sub-rule (1) of rule 23 in Form MM-5]