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[Cites 0, Cited by 0] [Section 185B] [Entire Act]

State of West Bengal - Subsection

Section 185B(8) in The West Bengal Panchayat Act, 1973

(8)All the provisions of sections 141 to 152, 153 to 165, 166 to 170, 175 to 185, 186 to 196, 196A, 196B, 197, 197A, 197B, 198 to 202, 202A, 203 to 216, 220 to 221 and 223 shall apply to the Mahakuma Parishad mutatis mutandis.