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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(18) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(18)"patient" means a service recipient who has been registered by the patient registration system of that clinical establishment and shall include any child born to a patient and is entitled to enjoy all the rights, responsibilities and obligation of being a patient;