Bombay High Court
Avinash Hari Kolhe And Others vs The State Of Maharashtra And Another on 10 October, 2023
Author: R.G. Avachat
Bench: R.G. Avachat
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CRIMINAL WRIT PETITION NO.1345 OF 2023
Avinash s/o Hari Kolhe & ors. ... PETITIONERS
VERSUS
The State of Maharashtra & anr. ... RESPONDENTS
.......
Mr. A.V. Hon, Advocate for petitioners
Mr. A.R. Kale, A.P.P. for State
.......
CORAM : R.G. AVACHAT AND
SANJAY A. DESHMUKH, JJ.
DATE : 10th OCTOBER, 2023
ORDER:
Leave to amend.
2. Heard. Issue notice to respondents returnable on 4th November 2023. Learned A.P.P. waives service for respondent No.1.
(SANJAY A. DESHMUKH, J.) (R.G. AVACHAT, J.) fmp/-
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