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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(e) in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993

(e)Every distributor appointed under the public distribution system shall display prominently at the place of business, including the place of storage on a conspicuous place, the hours of working.