Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Marine Fishing Regulation Rules, 1983

(2)Issue of certificate of registration - The authorised officer shall issue the certificate of registration under Sub-section (3) of Section 9 in favour of the owner of the fishing vessel in Form II after entering the same in the register maintained for the purpose.