Calcutta High Court
West Bengal Industrial Development ... vs Bla Projects Pvt Ltd (Formerly Banwari ... on 11 January, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
ODC-8
AP/549/2021
IA NO: GA/1/2022
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
VS
BLA PROJECTS PVT LTD (FORMERLY BANWARI LAL AGARWALLA PVT LTD)
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 11th January, 2022.
Appearance:
Mr. Ayan Banerjee, Adv.
Mr. Soumo Chawdhury, Adv.
The Court : An accommodation is prayed for on behalf of the
petitioner. The respondent is represented.
Let this matter appear on 27 January, 2022.
(RAVI KRISHAN KAPUR, J.) SK.