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Bombay High Court

Balasaheb Shankar Sarode And Anr vs Executive Engineer, Kadava Kadva ... on 9 March, 2023

Author: P. K. Chavan

Bench: P. K. Chavan

                                                                    Board Sr.No.:-19

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          FIRST APPEAL STAMP NO. 25607 OF 2021

 Executive Engineer, Kadava Kadva (cannel) ....APPELLANT
 Project, Division Nashik
              V/S
 Balasaheb Shankar Sarode And Ors.        ....RESPONDENT

WITH FIRST APPEAL STAMP NO. 21815 OF 2021 Executive Engineer, Karanjwan Canal Division,....APPELLANT Nashik V/S Vitthal Devu Mondhe And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 25570 OF 2021 Executive Engineer, Kadava Kadava ( Cannel ) ....APPELLANT Project, Division Nashik V/S Sindhubai Shriram Sarode And Ors. ....RESPONDENT WITH FIRST APPEAL STAMP NO. 25596 OF 2021 The Executive Engineer Kadava (cannel) Project, ....APPELLANT Division Nashik V/S Maruti Mandir Trust, Thr. Its Ashok Rajaram Page 1/3 ::: Uploaded on - 09/03/2023 ::: Downloaded on - 10/03/2023 18:33:43 ::: Wage And Ors.

WITH FIRST APPEAL STAMP NO. 22526 OF 2021 Executive Engineer, Karanjwan Canal Division,....APPELLANT Nashik V/S Narayan Shivram Mondhe And Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 2115 OF 2023 In First Appeal STAMP NO. 25607 OF 2021 Balasaheb Shankar Sarode And Anr. ....PETITIONER V/S Executive Engineer, Kadava Kadva (cannel) ....RESPONDENT Project, Division Nashik WITH INTERIM APPLICATION NO. 10386 OF 2022 In First Appeal STAMP NO. 25607 OF 2021 Executive Engineer, Kadava Kadva (cannel) ....PETITIONER Project, Division Nashik V/S Balasaheb Shankar Sarode And Ors. ....RESPONDENT WITH INTERIM APPLICATION NO. 10385 OF 2022 In First Appeal STAMP NO. 25607 OF 2021 ....RESPONDENT Page 2/3 ::: Uploaded on - 09/03/2023 ::: Downloaded on - 10/03/2023 18:33:43 ::: Executive Engineer Kadava Kadva ( Cannel) ....PETITIONER Project, Division Nashik V/S Balasaheb Shankar Sarode And Ors. ....RESPONDENT Ms. Nazia Shaikh i/b. Ms. Chaitrali Deshmukh for Appellant Mr. Sarfaraj Shaikh i/b. Mr. Sachin Gite for Respondent Ms. Tanaya Goswami, AGP for Respondent No. 2 / State CORAM : HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN J DATE : 9th March, 2023 P.C. :

By consent, stand over to 26/04/2023. If any ad-interim / interim relief is operating till today, the same shall continue to operate till the next date. If ad-interim/ interim relief is granted not for a limited period, the same shall remain unaffected.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 09/03/2023 ::: Downloaded on - 10/03/2023 18:33:43 :::