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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Maharashtra - Subsection

Section 34(g) in The Maharashtra Universities Act, 1994

(g)to plan and organise inter-departmental and inter-faculty programmes in consultation with [the Board of University Teaching and Research,] [These words were inserted by Maharashtra 55 of 2000, Section 27(e).] the Boards of Studies, other faculties, Board of College and University Development;