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State of Uttar Pradesh - Section

Section 19 in The U.P. Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013

19. Publication of order.

- Such of the orders of the Appellate Authority, as are or deemed tit for publication in any authoritative report or the press, may be released for such publication on such terms and conditions as the Chairman may specify by general or special order.