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[Cites 0, Cited by 0] [Section 21(8)] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(8)(c) in The Bihar Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(c)A portion of the dining-hall and service counter shall be partitioned of and reserved for women employees in proportion to their number. Washing places for women shall be separate and screened to secure privacy.