Supreme Court - Daily Orders
Tanot Wind Power Ventures Pvt Ltd vs Rajasthan Electricity Regulatory ... on 12 December, 2022
Bench: Surya Kant, Krishna Murari
SLP(C) No(s). 19884/2019
ITEM NO.45 COURT NO.11 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 19884/2019
(Arising out of impugned final judgment and order dated 29-05-2019
in DBCWP No. 3662/2018 passed by the High Court of Judicature for
Rajasthan at Jodhpur)
TANOT WIND POWER VENTURES PVT LTD Petitioner(s)
VERSUS
RAJASTHAN ELECTRICITY REGULATORY COMMISSION (RERC) & ORS.
Respondent(s)
( IA No. 70608/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 70605/2020 - INTERVENTION/IMPLEADMENT
IA No. 141883/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 30048/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 10261/2020 - STAY APPLICATION)
Date : 12-12-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Basav Prabhu Patil,Sr. Adv.
Mr. Rana S. Biswas, Adv.
Mr. Sunil Kr. Sharma, Adv.
Mr. Avijit Roy, AOR
For Respondent(s) Mr. Pallav Sishodia, Sr. Adv.
Mr. Ranji Thomas, Sr. Adv.
Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
Mr. Raj Kumar Mehta, AOR
Ms. Himanshi Andley, Adv.
Signature Not Verified
Digitally signed by
SONIA BHASIN
Date: 2022.12.14
Mr. Vidhan Vyas, Adv.
17:02:06 IST
Reason: Indra Lal, Adv.
Mr. Milind Kumar, AOR
1
SLP(C) No(s). 19884/2019
Mr. D.S. Naidu, Sr. Adv.
Mr. Divyakant Lahoti, AOR
Ms. Pravana B, Adv.
Mr. Parikshit Ahuja, Adv.
Ms. Vindhya Mehra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on a non-miscellaneous day.
(SONIA BHASIN) (PREETHI T.C.) COURT MASTER (SH) COURT MASTER (NSH) 2