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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Kerala - Subsection

Section 41(4) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(4)The University shall furnish such statements, account reports and other particulars asthe Government may require relating to any grant made by Government and shall take suchaction and furnish such statements, accounts report and other particulars relating to theutilization of any grant within such time and in such manner as the Government may direct.