Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 114 in Instructions Relating to Liquor

114. Settlement of shops with joint family.

- As a general principle no person shall be allowed more than one shop and persons belonging to the same joint family shall not ordinarily be allowed more than one shop between them.Note.-Amalgamated shops of different kinds will be considered one shop for the purpose of this rule.