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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(24) in The Punjab Municipal Act, 1999

(24)"Finance Commission" means the Punjab Finance Commission constituted under sub-section (1) of section 3 of the Punjab Finance Commission for Panchayats and Municipalities Act, 1994 (Punjab Act 8 of 1994);