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State of Gujarat - Section

Section 3 in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013

3. Admission to Hotel and Tourism Management Courses.

- Admission to the First Year of the Bachelor of Hotel and Tourism Management Course shall be given as under, namely: -
(1)All the Government Seats shall be filled on the basis of merit list prepared by the Admission Committee.
(2)All the Management Seats shall be filled by the management of the respective Professional Educational College or Institution, on the basis of inter-se merit list of the candidates whose names appear in the merit list prepared by the Admission Committee.