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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

(d)"authentication record" means the record of the time of authentication and identity of the requesting entity and the response provided by the Authority thereto;