Andhra Pradesh High Court - Amravati
Aurelia Laterite Mining Private ... vs State Of Andhra Pradesh, on 25 October, 2021
HIGH COURT OF ANDHRA PRADESH MAIN CASE No: W.P.No.14387 of 2021 PROCEEDINGS SHEET Sl. OFFICE NOTE No. DATE ORDER 25.10.2021 DR,J At request of learned counsel for the petitioners for filing reply affidavit, post the matter after two (2) weeks. Transferred to I/O folder _______ before DR, J correction VSL Sl. OFFICE NOTE No. DATE ORDER