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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Assam - Subsection

Section 108(2) in Assam Panchayat Act, 1994

(2)The Government shall transfer Government Fisheries whose annual sale value is more than rupees Twenty-five thousand and less than rupees one lakh with power of their control and administration to the Anchalik Panchayat with the jurisdiction of which such fisheries are situated.