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State of Madhya Pradesh - Section

Section 17 in The M.P. Stamp Rules 1942

17. Adhesive stamp or stamps denoting duty of ten naye paise or five naye paise.

- Except as otherwise provided by these rules, the adhesive stamps used to denote duly shall be the requisite number of stamps bearing the words "Twenty-five naye Paise" or "Fifteen naye paise" or "ten naye paise" or "Five naye paise" and such stamps may be inscribed for use for revenue.