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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in Energy Conservation (Venture Capital Fund for Energy Efficiency) Rules, 2017

(h)"Special Purpose Vehicle" means a company incorporated under the Companies Act, 2013 (18 of 2013) for a specific purpose with an asset or liability structure and legal status that makes its obligations secure;