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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in The Rajasthan Lands Summary Settlement Act, 1953

(1)The State Government may appoint Patwaries and other land records staff for the preparation and maintenance of records under section 12 and for other purposes connected with the carrying into effect of the provisions of this Act.