Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Odisha - Subsection Section 1(9) in The Orissa Inland Steam Vessels Rules, 1935 (9)"Smooth water" and "partially smooth water" mean respectively water declared by the State Government under these rules to be smooth or partially smooth water.
