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[Cites 0, Cited by 0] [Section 312(1)] [Section 312] [Entire Act]

State of Uttar Pradesh - Subsection

Section 312(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)any lamp, lamp-post or lamps-iron set up in any public street or in any Corporation garden, open space or market or building vesting in the Corporation;