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State of Odisha - Section

Section 14 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

14.

The list of candidates prepared in accordance with Clause (b) of Sub-rule (3) of Rule 12 and also of the list of those candidates whom it is proposed to supersede with all papers relating to them shall be forwarded by the Commerce Department to the Commission along with the gradation list.