Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Goa - Subsection

Section 97(1) in Goa Co-operative Societies Rules, 2003

(1)The Returning Officer shall exclude from the place fixed for counting of votes all persons except,-
(i)such persons as he may appoint to assist him in the counting;
(ii)persons authorised by the Assistant Election Officer;
(iii)public servants on duty in connection with the election; and
(iv)candidates and their counting agents.