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State of Jharkhand - Section

Section 11 in Bihar State Engineering and Pharmacy Educational Institution (Regulation and Control) Act, 1982

11.

List of students studying in the institution in the various classes/Branch SI. No.:Name of the student and father's name:Home district:Date of Birth:Date of Adm.:Educational qualification:Percentage of marks obtained in the qualifying examination:Percentage of marks obtained in admission test:Category (whether SC/ST or not):Method of selection:Remarks (regarding his performance and attendance):