Supreme Court - Daily Orders
Commissioner Of Income Tax, Delhi-Ii vs M/S. Moser Baer India Ltd. on 7 November, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.103 COURT NO.8 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4908/2014
COMMISSIONER OF INCOME TAX, DELHI-II Appellant(s)
VERSUS
M/S. MOSER BAER INDIA LTD. Respondent(s)
Date : 07-11-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Appellant(s) Mr. Arijit Prasad, Sr. Adv.
Mr. D.L. Chidananda, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Udit Naresh, Adv.
Ms. Kavita Jha, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the respondent submits that the liquidation process has been initiated qua respondent-Company wherein official liquidator has been appointed. In that case, the appellant must take steps to implead the official liquidator within four weeks from today.
List the matter after four weeks.
(NEETU KHAJURIA) (VIDYA NEGI) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by CHARANJEET KAUR Date: 2019.11.07 18:23:41 IST Reason: